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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(10) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(10)Annual fee and monthly operating charges recovered from short-term open access users of the State Grid shall not be considered in the determination of the Charges of the SLDC. Hence the SLDC shall maintain separate accounts for such short-term open access users.