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State of Odisha - Section

Section 86 in The Orissa Municipal Employees' Pension Rules, 1989

86.

The Executive Officer of the Council wherefrom the pensioner receives payment of pension shall on the event of the death of the pensioner report, along with a death certificate, to the Director under intimation to the Executive Officer of the Council where the pensioner retired for discontinuing the payment of usual pension and if any family pension is due.