Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(1)(c) in The Maharaja Sayajirao University of Baroda Act, 1949

(c)that the strength and qualifications of the teaching staff, and the conditions governing their tenure of office, are [in accordance with the Statutes and the Ordinances and are] [These words were inserted, by Bombay 52 of 1950, Section 26 (a).] such as to make due provision for the courses of instruction, teaching or training to be undertaken by the college;