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Patna High Court - Orders

Parma Nand Rai vs The State Of Bihar Through The Chief ... on 14 July, 2022

Author: Sandeep Kumar

Bench: Sandeep Kumar

                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Jurisdiction Case No.1625 of 2018
                                                          In
                                    Civil Writ Jurisdiction Case No.12698 of 2016
                      ======================================================
                      Parma Nand Rai son of Prahlad Rai, Resident of Vijay Nagar, New By- Pass
                      Road, Hanuman Nagar, P.S.- Patrakar Nagar, District- Patna, 800020
                                                                                 ... ... Petitioner/s
                                                        Versus
                1.     The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
                2.    The State Bank of India through its Branch Manager, Mr. Shashi Bhushan
                      Chaudhary, S/o name not known to the petitioner Retail Assets Central
                      Processing Central RACPC 1st Floor Patna Mian Branch Building, West
                      Gandhi Maidan, Patna- 800001.
                3.    Mr. Sandip Tewari, Son of- name not known to the petitioner, The Chief
                      General Manager, State Bank of India, Patna 800001
                4.    Mr. Sri Narayan Chandra Pal, Son of- name not known to the petitioner,
                      Zonal Manager S.B.I. Patna Zone, Patna 800001
                5.    Mr. Rakesh Kumar Son of- name not known to the petitioner, Assistant
                      General Manager, State Bank of India, RACPC 1st Floor Patna Main Branch
                      Building, West Gandhi Maidan Patna- 800001
                6.    Mr. Mukesh Das Son of- name not known to the petitioner, The Branch
                      Manager, State Bank of India, RACPC, 1st Floor Patna Main Branch
                      Building, West Gandhi Maidan Patna- 800001.
                7.     Shankar Ram S/o Saryug Ram, Resident of Mohalla- Sipara, P.O.- Delma,
                       P.S. Beur, District- Patna.
                                                                       ... ... Opposite Party/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     :      Mr.Dronacharya
                      For the SBI              :      Mr. Anjani Kumar Mishra
                      For the Opposite Party/s :      Mr.Ajay Kumar Rastogi Aag 10
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
                                            ORAL ORDER

3        14-07-2022

Heard the parties.

Learned counsel submits that the present application has become infructuous as order has been complied.

It is, accordingly, dismissed as having become infructuous.

(Sandeep Kumar, J) Saif/-

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