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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(d) in The Land Registration Act, 1876

(d)name of every local division of the district to which the register relates, in which any lands of the estate are situated, with a specification under each local division of-
(i)the number of mauzas containing such lands,
(ii)the name of each mauza,
(iii)the number which each mauza bears under the local division in the mauzawar register of the district, and
(iv)the area of land appertaining to the estate which each mauza contains asserted if ascertained by survey or other authentic measurement;