Section 4(1) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006
(1)The Government may, by notification constitute Aqua-culture Seed Committee at district level, to advise the State Aqua culture Seed Committee on all matters relating to registration and certification of hatcheries of fish / shrimp / scampi hatcheries and to enforce the provisions of the Act and the rules made thereunder.
