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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(13)(j) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(j)an advance of any sum exceeding rupees three lakh made on the basis of a negotiable instrument as defined in the Negotiable Instruments Act, 1881 (26 of 1881), other than a promissory note ;