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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(5) in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

5.17Environmental Issues. - (1) The Distribution Licensee shall take due regards of environment regulatory guidelines in planning, design, construction and operation of distribution system. Environmental impact assessment shall be carried out for all major distribution projects like construction of sub-stations in green and reserved area. The required clearances and no-objection shall be obtained from State Pollution Control Boards wherever prescribed.