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State of Gujarat - Section

Section 39 in The Gujarat Agricultural Universities Act, 2004

39. Teaching within University area.

(1)The Board may determine that all education in agriculture and allied sciences or research in agriculture or programmes in extension education in respect of which the University is competent to hold examinations shall, within the University area, be imparted or undertaken by the teachers of the University on behalf of the University and the Board shall communicate its decision to the State Government.
(2)On receipt of the communication under sub-section (1), the State Government may, after making such inquiry as it thinks fit, by notification in the Official Gazette, declare that the provisions of section 40 shall come into force on such date as may be specified in the notification.