Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1009] [Entire Act] State of Punjab - Subsection Section 1009(c) in Punjab Jail Manual, 1996 (c)to record in his Report book, as they occur, all matters of importance concerned the sub-jail and to take the signature of the Head Warder against any order of importance issued to that officer;
