Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act] State of Tamilnadu - Subsection Section 122(2)(m) in Tamil Nadu Town and Country Planning Act, 1971 (m)the manner of filing and the fees to be paid for and the procedure to be followed in appeals;