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State of Uttar Pradesh - Section

Section 22 in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of these rules are given as follows :
  Name of the post Scale of pay*
(1) Office Superintendent Rs. 400-15-475-EB-15-550.
(2) Senior Clerk Rs. 230-6-290-EB-9-335-EB-10-385.
(3) Junior Clerk Rs. 200-5-250-EB-6-280-EB-8-320.
(4) Stenographer Rs. 250-7-285-EB-9-375-EB-10-425.
* For latest pay scale, please see current G.O.