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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Nagaland - Subsection

Section 41(2)(g) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(g)The payment of fellowships freeships scholarships assistantships and other awards to students, research associates or trainees eligible for such awards under the Statutes, or the Rules of the University under the provisions of this Act;