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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(8)(b) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(b)inform the complainant about the result of the investigation and the action taken by such service provider on the basis of his complaint;