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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Puducherry - Subsection

Section 15(2)(a) in Puducherry School Education Act, 1987

(a)which does not comply with any of the provisions of this Act or any rules made or directions issued thereunder in so far as such provisions, rules or directions are applicable to such private school, or