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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(d) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(d)"Electoral Registration Officer" means Officer appointed as such by the Project Authority for the preparation of voter list of constituency of Water Users' Association.