Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 72 in The Gas Cylinders Rules, 2004

72. Protection of action taken in good faith

.-(1) No suit, prosecution or other legal proceeding shall lie against the Central Government or Chief Controller or Controller for anything which is in good faith done or intended to be done in pursuance of these rules.
(2)No suit or other legal proceeding shall lie against the Central Government or Chief Controller or Controller for any damage caused or likely to be caused by anything which is in good faith done or intended to be done in pursuance of these rules.