Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Dadra And Nagar Haveli - Section Section 1 in The Dadra And Nagar Haveli Act, 1961 1. Short title, extent and commencement. (1)This Act may be called the Dadra and Nagar Haveli Act, 1961.(2)It extends to the whole of the Union territory of Dadra and Nagar Haveli.(3)It shall be deemed to have come into force on the 11th day of August, 1961.
