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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Odisha - Subsection

Section 119(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)Every employer undertaking excavation or tunneling work at a construction site of a building or other construction work shall appoint a responsible person for safe operation for such excavation or tunneling work.