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State of Assam - Section

Section 30 in Assam Adoption of Standard Weights Act, 1955

30. Delegation of powers by the Government.

- Any of the powers and -duties conferred and imposed upon the State Government by this Act may be exercised and performed, subject to such conditions as the State Government may think fit, by any person whom the State Government may, by general or special order, em¬power in this behalf.