Section 1 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002
1. Short title and commencement.
- (i) These rules may be called the Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/ Foreign Liquor Rules, 2002.(ii)These rules shall come into force from the date of their publication in the Gazette.
