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State of Odisha - Section

Section 285 in Grama Panchayats Rules, 1968

285.

The Collector shall consolidate the figures and information furnished by the [Sub-Collector] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] and send a consolidated report for his district to the State Government by the end of September each year.