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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 227(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)overhang, jut or project into, or in anyway encroach upon an obstruct in any way the safe or convenient passage of the public along, any street ; or