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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(5)Renewal of licenses: On receipt of the certification of the Chief Electrical Inspector to Government about Electrical Installation, the licensing authority or an officer authorized by him shall inspect the premises and after being satisfied that all the rules are rules are duly complied with shall renew the license.