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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Andhra Pradesh - Subsection

Section 131(1) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(1)Applications for the return of documents filed in Court shall be made to the Court in which they were originally filed. If any document has been transmitted to any other Court, the former Court shall itself apply to such Court for the transmission of the document and shall return it to the applicant.