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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(vii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(vii)That the above right is non-transferable without the written consent of the Municipal Corporation.