Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10C] [Entire Act] Union of India - Subsection Section 10C(3) in The Export (Quality Control And Inspection) Act, 1963 (3)The authorised officer may seize any documents or things which, in his opinion, will be useful for, or relevant to, any proceeding under this Act.