Madhya Pradesh High Court
Sitaram Pathri (Since Dead) Thr. Lrs. ... vs Surendra on 19 January, 2018
THE HIGH COURT OF MADHYA PRADESH MP-793-2017 (SITARAM PA THRI (SINCE DEAD) THR. LRS. SM T. SURJANBAI Vs SURENDRA) 4 Jabalpur, Dated : 19-01-2018 None for the petitioners. Shri G.P. Singh, learned Government Advocate for the respondents-State.
Adjourned. (SUJOY PAUL) JUDGE mohsin