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Madhya Pradesh High Court

Sitaram Pathri (Since Dead) Thr. Lrs. ... vs Surendra on 19 January, 2018

THE HIGH COURT OF MADHYA PRADESH
MP-793-2017

(SITARAM PA THRI (SINCE DEAD) THR. LRS. SM T. SURJANBAI Vs SURENDRA)

4
Jabalpur, Dated : 19-01-2018

None for the petitioners.

Shri G.P. Singh, learned Government Advocate for the
respondents-State.

Adjourned. (SUJOY PAUL) JUDGE mohsin