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State of Kerala - Section

Section 32 in The Kerala Agricultural Income Tax Rules, 1991

32.

Where an application for the issue of the Commissioner is received by the appropriate authority such authority may if it deems it necessary issue a commission to an officer of the Agricultural Department. Rubber Board, or Spices Board, not below the rank of an Assistant Director of Agriculture directing him to make such inspection and report thereon to the appropriate authority the results of such inspection.