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Greater Bengaluru City Corporation -

Section 56 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

56. COMMITTEE, STANDING COMMITTEE, WARD COMMITTEE, AREA SABHA

Mayor and Deputy Mayor.- The Members of the Corporation shall in thefirst meeting of the Corporation elect one of its Members to be the Mayor and anothermember to be the Deputy Mayor of the Corporation in such manner as may beprescribed. In an event of a vacancy in the office of either the Mayor or the Deputy