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State of Uttar Pradesh - Section

Section 101A in U.P. Consolidation of Holdings Rules, 1954

101A. [ In the copies of the final map prepared under Rule 90 the Settlement Officer, Consolidation shall cause the existing soil classes to be marked within thick red lines the different soil classes being described by suitable abbreviations written boldly in red ink over each kind of soil. The map besides being checked and signed by the Consolidator and the Assistant Consolidation Officer, shall be checked and signed by the Settlement Officer, Consolidation also.] [Added by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.]