Section 6B(1)(iia) in The Karnataka Entertainments Tax Act, 1958

[Cites 0, Cited by 0] [Section 6B(1)] [Section 6B] [Entire Act]

(iia)[ any tax payable under section 4G has escaped assessment to tax] [Inserted by Act 5 of 2002 w.e.f. 1.4.2002];

Legal Document View