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[Cites 0, Cited by 0] [Section 253(5)] [Section 253] [Entire Act]

State of Rajasthan - Subsection

Section 253(5)(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)collapse or failure of lifting appliances or hoist or conveyors or other similar equipment for handling building or construction material or breakage or failure of rope, chain or loose gears; over turning of cranes used in building or other construction work; failing of objects from height;