Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 18 in West Bengal Private Security Agencies (Regulation) Rules, 2007 18. Are any criminal proceedings pending against you before a court in India ? If so, give name of court, case number and offence. .................................................. .................................................................
