Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(c) in The Orissa Subordinate Fisheries Service Rules, 1994

(c)He/She must have obtained the following qualifications, namely;
(i)For the post of Junior Fishery Officer, the candidate must have obtained minimum a Bachelor's Degree in Fishery Science (B.F. Sc.) from a recognised University in India or abroad;
(ii)For the post of Fishery Extension Officer the candidate must have obtained minimum a Bachelor's Degree in, Fishery Science (B.F. Sc.) from a recognised University in India or abroad;
(iii)For the post of Demonstrator, the candidate must have passed High School Certificate Examination from a recognised University, or Board-of Secondary Education and must know swimming well;
(iv)No weightage shall be given to any higher qualification or extra qualification other than the prescribed qualification;