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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(6) in Uttarakhand Flood Plain Zoning Act, 2012

(6)The charts and registers maintained under sub-section (5) shall be furnished to the Collector of the District in which any part of the river is situated and shall be opened for inspection by the general public at such times as may be prescribed.Chapter - V Prohibition Or Restriction of The Use of The Flood Plains