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[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1) in The Bihar Agricultural Produce Markets Act, 1960

(1)The Market Committee shall levy and collect market fees on the agricultural produce bought in the market area, at such rate not exceeding fifty naye paise per Rs. 100 worth of agricultural produce, as may be prescribed.