Allahabad High Court
U.P.R. Nirman vs P.W.A. on 27 January, 2010
Court No. - 27 Case :- WRIT - C No. - 29632 of 1994 Petitioner :- U.P.R. Nirman Respondent :- P.W.A. Petitioner Counsel :- Vivek Saran Respondent Counsel :- S.C. Hon'ble Sibghat Ullah Khan,J.
List in the next cause list. Office shall place on record registry receipt through which notices were despatched.
Order Date :- 27.1.2010 RS