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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(i) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(i)to administer and manage the School of Rural Development and Panchayat Raj, School of Agri-Business Management and Management of Rural Development, School of Environmental Science and Public Health and Sanitation Management, School of Social Sciences and Rural Reconstruction, School of Skill and Entrepreneurship Development and such centers for research, education and instruction as are necessary for the furtherance of the objects of the University;