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[Cites 0, Cited by 0] [Section 157(2)] [Section 157] [Entire Act]

State of Maharashtra - Subsection

Section 157(2)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(i)a general water tax, within the limits of a panchayat, where such water is being supplied through public water taps or stand posts installed for the use of the public;