Calcutta High Court (Appellete Side)
Asansol Society Of Medical & ... vs Joint Secretary & Anr on 22 July, 2019
Author: Md. Mumtaz Khan
Bench: Md. Mumtaz Khan
1 22.07.2019
Sl. No.171 Ct-42 BM CRR 957 of 2005 Asansol Society of Medical & Paramedical Studies Vs. Joint Secretary & Anr.
None appears for the petitioner when the matter is called on for hearing.
No accommodation is prayed for.
In order to give another chance hearing is adjourned to 30th July, 2019.
( Md. Mumtaz Khan, J. )