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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(3)(b) in Tamil Nadu Pension Rules, 1978

(b)The Audit Officer shall then address the person concerned in Form 10 or Form 11, as may be appropriate, for making a claim in Form12.