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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bengal Presidency - Subsection

Section 1(i) in Police Regulations, Bengal , 1943

(i)the word "Superintendent" means Superintendent of Police and includes a Special Superintendent, an Additional Superintendent and any officer, not below the rank of Inspector, temporarily discharging the duties of the Superintendent of Police when the latter is incapacitated or absent from headquarters ;