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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(4)it is a repetition of a previous appeal and is made to the same appellate authority by which such appeal had been decided and no new Acts or circumstances are adduced which afford grounds for re-consideration of the case; or