Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Delhi Development Authority vs M/S Nature Tech Builders Ltd. on 28 June, 2021

Bench: A.M. Khanwilkar, Dinesh Maheshwari, Aniruddha Bose

     ITEM NO.20               Court 4 (Video Conferencing)           SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7862/2021

     (Arising out of impugned final judgment and order dated 09-11-2017
     in WP(C) No. 8406/2015 passed by the High Court Of Delhi At New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                   Petitioner(s)

                                                VERSUS

     M/S NATURE TECH BUILDERS LTD. & ORS.                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.64277/2021-CONDONATION OF DELAY
     IN FILING and IA No.64276/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 28-06-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)
                                   Mr. Nishit Agrawal, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.06.28 16:59:51 IST Reason: