Supreme Court - Daily Orders
Delhi Development Authority vs M/S Nature Tech Builders Ltd. on 28 June, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Aniruddha Bose
ITEM NO.20 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7862/2021
(Arising out of impugned final judgment and order dated 09-11-2017
in WP(C) No. 8406/2015 passed by the High Court Of Delhi At New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
M/S NATURE TECH BUILDERS LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.64277/2021-CONDONATION OF DELAY
IN FILING and IA No.64276/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 28-06-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Mr. Nishit Agrawal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.06.28 16:59:51 IST Reason: