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[Cites 0, Cited by 0] [Section 203] [Entire Act]

Greater Bengaluru City Corporation -

Section 203(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(4)The accounts of all receipts and expenditure arising out of the UrbanTransport Fund shall be kept in such manner and in such form as may beprescribed.