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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(2)Simple interest at two and a half percent, accrued on the interim compensation (including rehabilitation grant) paid to the intermediary shall be paid to him in cash immediately after delivery of the bond.