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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(2)(i) in Arunachal Pradesh Panchayat Raj Act, 1997

(i)increase the area of any Panchayat area by including within such Panchayat area, any village or group of villages;