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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)Any act of use or intention to use any system of medicine other than recognized system of medicine by any clinical establishment shall be considered as major deficiency under section 29 of the Act.