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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(ii) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental professional Courses) Rules 2004

(ii)They shall apply at all Un-aided Minority Professional Institutions imparting Under-Graduate Professional Courses in medical and Dental Courses for which admissions shall be made to the "Competent Authority Seats" "EAMCET ranking based Management Seats" and "Management Seats" in such manner as prescribed here in.